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Nagendra Kumar Sharma vs D.I.O.S.
2012 Latest Caselaw 6086 ALL

Citation : 2012 Latest Caselaw 6086 ALL
Judgement Date : 17 December, 2012

Allahabad High Court
Nagendra Kumar Sharma vs D.I.O.S. on 17 December, 2012
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 22516 of 1994
 

 
Petitioner :- Nagendra Kumar Sharma
 
Respondent :- D.I.O.S.
 
Petitioner Counsel :- A. Khare
 
Respondent Counsel :- S..C
 

 
Hon'ble Rajes Kumar,J.

Supplementary affidavit filed today, the same be placed on record.

As a last opportunity, learned Standing Counsel as well as learned counsel for the respondent no. 4 are granted four weeks time to file counter affidavit. In case if the fail to file counter affidavit, the Court will proceed with the case in the absence of counter affidavit.

List in third week of January, 2013.

Order Date :- 17.12.2012

OP

 

 

 
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