Pradeep Kumar vs State Of U.P.And Another
2012 Latest Caselaw 6083 ALL

Citation : 2012 Latest Caselaw 6083 ALL
Judgement Date : 17 December, 2012

Allahabad High Court

Pradeep Kumar vs State Of U.P.And Another on 17 December, 2012

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 3001 of 2010
 

 
Petitioner :- Pradeep Kumar
 
Respondent :- State Of U.P.And Another
 
Petitioner Counsel :- Yogendra Kumar Srivastava
 
Respondent Counsel :- Govt Advocate,Amit Kumar Srivastava
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

As prayed by learned counsel for the applicant,the case is passed over for today.

List in the next cause list.

Order Date :- 17.12.2012

Monika

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