Jayati Chandra vs State Of U.P. & Others
2012 Latest Caselaw 6078 ALL

Citation : 2012 Latest Caselaw 6078 ALL
Judgement Date : 17 December, 2012

Allahabad High Court

Jayati Chandra vs State Of U.P. & Others on 17 December, 2012

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 66619 of 2008
 

 
Petitioner :- Jayati Chandra
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Uttar Kumar Goswami
 
Respondent Counsel :- C.S.C.,V.K. Singh
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

List is revised.

No one is present for the petitioner.

The writ petition is dismissed for non prosecution. Interim order, if any, stands vacated.

Order Date :- 17.12.2012

Hasnain

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