Friday, 01, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Pradeep Kumar vs State Of U.P.And Another
2012 Latest Caselaw 6074 ALL

Citation : 2012 Latest Caselaw 6074 ALL
Judgement Date : 17 December, 2012

Allahabad High Court
Pradeep Kumar vs State Of U.P.And Another on 17 December, 2012
Bench: Jayashree Tiwari



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 3005 of 2010
 

 
Petitioner :- Pradeep Kumar
 
Respondent :- State Of U.P.And Another
 
Petitioner Counsel :- Yogendra Kumar Srivastava
 
Respondent Counsel :- Govt Advocate,Ramesh Kumar Mishra
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

As prayed by learned counsel for the applicant,the case is passed over for today.

List in the next cause list.

Order Date :- 17.12.2012

Monika

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter