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Dharmsheel Kumar vs State Of U.P. Thru' Basic ...
2012 Latest Caselaw 6072 ALL

Citation : 2012 Latest Caselaw 6072 ALL
Judgement Date : 17 December, 2012

Allahabad High Court
Dharmsheel Kumar vs State Of U.P. Thru' Basic ... on 17 December, 2012
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 21696 of 2008
 

 
Petitioner :- Dharmsheel Kumar
 
Respondent :- State Of U.P. Thru' Basic Education & Others

Petitioner Counsel :- U.S. Verma,B.K. Mishra

Respondent Counsel :- C.S.C.,Ashok Kumar,Rajeshwar Singh,V.K. Singh

Hon'ble Pradeep Kumar Singh

List is revised.

Learned counsel for the petitioner is not present. He was served a copy of; the counter affidavit on 4th December, 2012.

Four weeks and no more time  is allowed to the learned counsel for the petitioner to file rejoinder affidavit.

List thereafter.

Order Date :- 17.12.2012

Hasnain

 

 

 
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