Hassin Ahemad vs State Of U.P.
2012 Latest Caselaw 6071 ALL

Citation : 2012 Latest Caselaw 6071 ALL
Judgement Date : 17 December, 2012

Allahabad High Court

Hassin Ahemad vs State Of U.P. on 17 December, 2012

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 2905 of 2010
 

 
Petitioner :- Hassin Ahemad
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- U. K. Saxena,Barun Pratap Singh,V.K.Saxena
 
Respondent Counsel :- Govt Advocate
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

As prayed by learned counsel for the applicant, list in the next cause list.

Order Date :- 17.12.2012

Monika

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