Wahid And Others vs State Of U.P. Thru Collector And ...
2012 Latest Caselaw 6067 ALL

Citation : 2012 Latest Caselaw 6067 ALL
Judgement Date : 17 December, 2012

Allahabad High Court

Wahid And Others vs State Of U.P. Thru Collector And ... on 17 December, 2012

Bench: Shiva Kirti Singh, Acting Chief Justice, Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Chief Justice's Court
 

 
Case :- WRIT - C No. - 65821 of 2012
 

 
Petitioner :- Wahid And Others
 
Respondent :- State Of U.P. Thru Collector And Others
 
Petitioner Counsel :- Anoop Trivedi
 
Respondent Counsel :- C.S.C.,B. Dayal,Smt. Archana Srivastava
 

 
Hon'ble Shiva Kirti Singh,Acting Chief Justice
 
Hon'ble Dilip Gupta,J.

As prayed, put up tomorrow as fresh.

Order Date :- 17.12.2012

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