Narayan vs State Of U.P. & Others
2012 Latest Caselaw 6063 ALL

Citation : 2012 Latest Caselaw 6063 ALL
Judgement Date : 17 December, 2012

Allahabad High Court

Narayan vs State Of U.P. & Others on 17 December, 2012

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 59332 of 2008
 

 
Petitioner :- Narayan
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- B.R. Sharma
 
Respondent Counsel :- C.S.C.,J.P. Pandey,Sandeep Kumar Srivastava
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

The case is passed-over for the day on the illness slip of Sri B.R. Sharma, learned counsel for the petitioner.

Order Date :- 17.12.2012

Hasnain

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