Sri Ram Charan Pal vs State Of U.P.
2012 Latest Caselaw 6062 ALL

Citation : 2012 Latest Caselaw 6062 ALL
Judgement Date : 17 December, 2012

Allahabad High Court

Sri Ram Charan Pal vs State Of U.P. on 17 December, 2012

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 8072 of 2010
 

 
Petitioner :- Sri Ram Charan Pal
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- G.B.Singh,Samimul Hasnain
 
Respondent Counsel :- Govt.Advocate,Rajiv Asthana
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

As prayed by learned counsel for the applicant,the case is passed over for today.

List in the next cause list.

Order Date :- 17.12.2012

Monika

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