Anil Kumar Singh vs State Of U.P. And Others
2012 Latest Caselaw 6061 ALL

Citation : 2012 Latest Caselaw 6061 ALL
Judgement Date : 17 December, 2012

Allahabad High Court

Anil Kumar Singh vs State Of U.P. And Others on 17 December, 2012

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 19167 of 2008
 

 
Petitioner :- Anil Kumar Singh
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Ranjit Singh
 
Respondent Counsel :- C.S.C.,Anil Tiwari
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned counsel for the petitioner prays for and is granted four weeks time to file rejoinder affidavit.

List thereafter.

Counter affidavit filed by the respondent no.2 is taken on record.

Order Date :- 17.12.2012

Hasnain

Download the LatestLaws.com Mobile App