Ved Prakash Dubey vs State Of U.P. & Others
2012 Latest Caselaw 6060 ALL

Citation : 2012 Latest Caselaw 6060 ALL
Judgement Date : 17 December, 2012

Allahabad High Court

Ved Prakash Dubey vs State Of U.P. & Others on 17 December, 2012

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 56808 of 2008
 

 
Petitioner :- Ved Prakash Dubey
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Ramesh Upadhyaya
 
Respondent Counsel :- C.S.C.,A.K. Dixit,A.K. Dubey,K.K.Singh,K.R. Singh,R.K. Singh
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

List is revised.

Learned counsel for the petitioner is not present.

Sri K.R. Singh, learned counsel for the respondent is present.

The writ petition is dismissed for non prosecution. Interim order, if any, stands vacated.

Order Date :- 17.12.2012

Hasnain

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