Citation : 2012 Latest Caselaw 6059 ALL
Judgement Date : 17 December, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 31 Case :- WRIT - A No. - 42305 of 2008 Petitioner :- Dinesh Chandra Bharti & Others Respondent :- State Of U.P. & Others Petitioner Counsel :- Durga Prasad Srivastava Respondent Counsel :- C.S.C. Hon'ble Pradeep Kumar Singh Baghel,J.
The case is passed-over for the day on the illness slip of Sri Durga Pd. Srivastava, learned counsel for the petitioners.
Order Date :- 17.12.2012
Hasnain
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