Kaptan Singh vs State Of U.P. & Others
2012 Latest Caselaw 6054 ALL

Citation : 2012 Latest Caselaw 6054 ALL
Judgement Date : 17 December, 2012

Allahabad High Court

Kaptan Singh vs State Of U.P. & Others on 17 December, 2012

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 42076 of 2008
 

 
Petitioner :- Kaptan Singh
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- S.P.Shukla
 
Respondent Counsel :- C.S.C.,Vinay Malvia
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

On the request of learned counsel for the petitioner, the case is passed-over for the day.

List in third weeks of January, 2013.

Learned counsel for the petitioner states that he has filed rejoinder affidavit, which is not on the record.

Office is directed to place it on record.

Order Date :- 17.12.2012

Hasnain

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