Kamlesh Lodh vs State Of U.P.
2012 Latest Caselaw 6049 ALL

Citation : 2012 Latest Caselaw 6049 ALL
Judgement Date : 14 December, 2012

Allahabad High Court

Kamlesh Lodh vs State Of U.P. on 14 December, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 7826 of 2012
 

 
Petitioner :- Kamlesh Lodh
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Uma Kant Gupta
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

Learned counsel for the applicant contends that out of the seven cases shown in the gang-chart, applicant has been acquitted in three of the cases. It has been, however, stated that judgments of acquittal are not available.

Let counter affidavit be filed clarifying the issue.

List after three weeks.

Order Date :- 14.12.2012

A.Nigam

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