Citation : 2012 Latest Caselaw 6040 ALL
Judgement Date : 14 December, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- BAIL No. - 7824 of 2012 Petitioner :- Dharmendra Respondent :- State Of U.P. Petitioner Counsel :- Devendra Kumar Respondent Counsel :- Govt.Advocate Hon'ble Ajai Lamba,J.
Let counter affidavit be filed reflecting the incriminating material collected against the applicant during investigation as also the injury report.
List after three weeks.
Order Date :- 14.12.2012
A.Nigam
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