U.P. State Road Transport ... vs Smt. Sunita Srivastava & Others
2012 Latest Caselaw 6039 ALL

Citation : 2012 Latest Caselaw 6039 ALL
Judgement Date : 14 December, 2012

Allahabad High Court

U.P. State Road Transport ... vs Smt. Sunita Srivastava & Others on 14 December, 2012

Bench: Sunil Ambwani, Aditya Nath Mittal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2613 of 2002
 

 
Petitioner :- U.P. State Road Transport Corporation Thru G.M. Lucknow
 
Respondent :- Smt. Sunita Srivastava & Others
 
Petitioner Counsel :- Ajay Singh
 
Respondent Counsel :- Ashok Trivedi
 

 
Hon'ble Sunil Ambwani,J.

Hon'ble Aditya Nath Mittal,J.

Dismissed.

For order see our order of date passed in First Appeal From Order No.308 of 2002.

Order Date :- 14.12.2012

Kpy

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