Mohammad Husnain @ Mohammad Faiz vs State Of U.P.
2012 Latest Caselaw 6025 ALL

Citation : 2012 Latest Caselaw 6025 ALL
Judgement Date : 13 December, 2012

Allahabad High Court

Mohammad Husnain @ Mohammad Faiz vs State Of U.P. on 13 December, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 7780 of 2012
 

 
Petitioner :- Mohammad Husnain @ Mohammad Faiz
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Mukul Rakesh,Kunwar Sushant
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

Learned counsel for the applicant prays for time.

List after three weeks.

Order Date :- 13.12.2012

A.Nigam

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