Kalloo vs State Of U.P.
2012 Latest Caselaw 6023 ALL

Citation : 2012 Latest Caselaw 6023 ALL
Judgement Date : 13 December, 2012

Allahabad High Court

Kalloo vs State Of U.P. on 13 December, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 6925 of 2012
 

 
Petitioner :- Kalloo
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Prateek Saxena,Archana Srivastava,Santosh Kumar Tripathi
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

(C.M.A.No.109205/12)

None has put in appearance for the applicant.

List in the first week of January, 2013.

Order Date :- 13.12.2012

A.Nigam

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