Lata Verma vs State Of U.P.Through Principal ...
2012 Latest Caselaw 6002 ALL

Citation : 2012 Latest Caselaw 6002 ALL
Judgement Date : 11 December, 2012

Allahabad High Court

Lata Verma vs State Of U.P.Through Principal ... on 11 December, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 64177 of 2012
 

 
Petitioner :- Lata Verma
 
Respondent :- State Of U.P.Through Principal Secretary & Ors.
 
Petitioner Counsel :- Pawan Kumar Tripathi
 
Respondent Counsel :- C.S.C.,Anurag Khanna,Shivam Yadav
 

 
Hon'ble V.K. Shukla,J.

Put up this case on Monday

Order Date :- 11.12.2012

SRY

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