Vinod Kumar vs State Of U.P. & Others
2012 Latest Caselaw 5986 ALL

Citation : 2012 Latest Caselaw 5986 ALL
Judgement Date : 10 December, 2012

Allahabad High Court

Vinod Kumar vs State Of U.P. & Others on 10 December, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 54749 of 2012
 

 
Petitioner :- Vinod Kumar
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- R.N.Yadav
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Four weeks further time is allowed to file counter affidavit.

List thereafter.

Order Date :- 10.12.2012

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