M/S Torrent Power Ltd. vs State Of U.P. And Others
2012 Latest Caselaw 5985 ALL

Citation : 2012 Latest Caselaw 5985 ALL
Judgement Date : 10 December, 2012

Allahabad High Court

M/S Torrent Power Ltd. vs State Of U.P. And Others on 10 December, 2012

Bench: Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 49949 of 2012
 

 
Petitioner :- M/S Torrent Power Ltd.
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Ashutosh Srivastava
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Dilip Gupta,J.

As prayed, connect this petition with Writ Petition No.38539 of 2012 and list on the date fixed. Office to submit a report about service of notice on respondent nos.2 and 3.

Interim order shall continue until further orders.

Order Date :- 10.12.2012

Download the LatestLaws.com Mobile App