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Mahindri Devi, A.S.I. (M) vs State Of U.P. And Others
2012 Latest Caselaw 5982 ALL

Citation : 2012 Latest Caselaw 5982 ALL
Judgement Date : 10 December, 2012

Allahabad High Court
Mahindri Devi, A.S.I. (M) vs State Of U.P. And Others on 10 December, 2012
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 54805 of 2012
 

 
Petitioner :- Mahindri Devi, A.S.I. (M)
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Pankaj Sharma,G.D. Sharma
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Four weeks further time is allowed to file counter affidavit.

List thereafter.

Order Date :- 10.12.2012

OP

 

 

 
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