Munna Lal vs State Of U.P.Through Secretary ...
2012 Latest Caselaw 5979 ALL

Citation : 2012 Latest Caselaw 5979 ALL
Judgement Date : 10 December, 2012

Allahabad High Court

Munna Lal vs State Of U.P.Through Secretary ... on 10 December, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 63823 of 2012
 

 
Petitioner :- Munna Lal
 
Respondent :- State Of U.P.Through Secretary Nagar Vikas And Others
 
Petitioner Counsel :- Manish Chand Umrao
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Put up tomorrow.

Order Date :- 10.12.2012

SRY

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