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Ram Balak (Second Bail) vs State Of U.P.
2012 Latest Caselaw 5961 ALL

Citation : 2012 Latest Caselaw 5961 ALL
Judgement Date : 7 December, 2012

Allahabad High Court
Ram Balak (Second Bail) vs State Of U.P. on 7 December, 2012
Bench: Ajai Lamba



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 7645 of 2012
 

 
Petitioner :- Ram Balak (Second Bail)
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Sageer Ahmad
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J. 

The Court has been informed that four witnesses have already been examined.

Let the statements of the witnesses recorded in court be filed.

List this case on 9.1.2013.

Order Date :- 7.12.2012

A.Nigam

 

 

 
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