Ganga Prasad Srivastava & Others vs State Of U.P. & Others
2012 Latest Caselaw 5955 ALL

Citation : 2012 Latest Caselaw 5955 ALL
Judgement Date : 7 December, 2012

Allahabad High Court

Ganga Prasad Srivastava & Others vs State Of U.P. & Others on 7 December, 2012

Bench: Sushil Harkauli, Kalimullah Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- SPECIAL APPEAL No. - 935 of 2011
 

 
Petitioner :- Ganga Prasad Srivastava & Others
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Dinesh Kumar Misra,R.P. Singh 'Parihar'
 
Respondent Counsel :- C.S.C.,J.P. Pandey,S.K.Srivastwa
 

 
Hon'ble Sushil Harkauli,J.

Hon'ble Kalimullah Khan,J.

The case is passed-over on the illness slip of Sri Dinesh Kumar Mishra, learned counsel for the petitioners.

Order Date :- 7.12.2012

Hasnain

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