Sabir Ali & Others vs Ivth Addl. Distt.& Session Judge ...
2012 Latest Caselaw 5952 ALL

Citation : 2012 Latest Caselaw 5952 ALL
Judgement Date : 7 December, 2012

Allahabad High Court

Sabir Ali & Others vs Ivth Addl. Distt.& Session Judge ... on 7 December, 2012

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 9
 

 
Case :- MISC. SINGLE No. - 2978 of 1997
 

 
Petitioner :- Sabir Ali & Others
 
Respondent :- Ivth Addl. Distt.& Session Judge Sitapur & Others
 
Petitioner Counsel :- Pradeep Kumar
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Arvind Kumar Tripathi,J.

List revised. None present on behalf of the petitioner except learned Standing Counsel appearing on behalf of the State.

The present writ petition is of the year 1997. There is no interim order. It appears that no one is interested to press this petition. The petition might have become infructuous.

Accordingly, the same is hereby dismissed. Interim order, if any, is hereby discharged.

Order Date :- 7.12.2012

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