Binod @ Vinod Kumar Mishra vs Central Bureau Of Investigation
2012 Latest Caselaw 5930 ALL

Citation : 2012 Latest Caselaw 5930 ALL
Judgement Date : 6 December, 2012

Allahabad High Court

Binod @ Vinod Kumar Mishra vs Central Bureau Of Investigation on 6 December, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 7611 of 2012
 

 
Petitioner :- Binod @ Vinod Kumar Mishra
 
Respondent :- Central Bureau Of Investigation
 
Petitioner Counsel :- Nandita Bharti
 
Respondent Counsel :- Bireshwar Nath
 

 
Hon'ble Ajai Lamba,J.

Learned Addl. Government Advocate prays for time to file counter affidavit.

List after three weeks.

Order Date :- 6.12.2012

A.Nigam

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