Achal Singh vs State Of U.P. And Another
2012 Latest Caselaw 5920 ALL

Citation : 2012 Latest Caselaw 5920 ALL
Judgement Date : 6 December, 2012

Allahabad High Court

Achal Singh vs State Of U.P. And Another on 6 December, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 20524 of 1999
 

 
Petitioner :- Achal Singh
 
Respondent :- State Of U.P. And Another
 
Petitioner Counsel :- R.B. Singhal,M.K. Tiwari,R.B. Singh
 
Respondent Counsel :- S.C.
 

 
Hon'ble Rajes Kumar,J.

Cases of Sri R.B. Singhal, Advocate are reported to have been adjourned upto 12.12.2012. List thereafter.

Order Date :- 6.12.2012

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