Virendra Kumar vs D.I.O.S. & Others
2012 Latest Caselaw 5915 ALL

Citation : 2012 Latest Caselaw 5915 ALL
Judgement Date : 6 December, 2012

Allahabad High Court

Virendra Kumar vs D.I.O.S. & Others on 6 December, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 41355 of 2002
 

 
Petitioner :- Virendra Kumar
 
Respondent :- D.I.O.S. & Others
 
Petitioner Counsel :- Prakash Padia
 
Respondent Counsel :- C.S.C.,O.P. Pandey
 

 
Hon'ble Rajes Kumar,J.

List in the next cause list along with the record of Writ Petition Nos. 42970 of 2002 and 4118 of 2003 showing the names of Sri Sabhapati Tiwari and Sri Shiv Dayal Tiwari instead of Shiv Dayal Yadav as counsel for the respondents.

Order Date :- 6.12.2012

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