Sri Hakim Singh vs Nagar Palika And Others
2012 Latest Caselaw 5908 ALL

Citation : 2012 Latest Caselaw 5908 ALL
Judgement Date : 6 December, 2012

Allahabad High Court

Sri Hakim Singh vs Nagar Palika And Others on 6 December, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 5621 of 1994
 

 
Petitioner :- Sri Hakim Singh
 
Respondent :- Nagar Palika And Others
 
Petitioner Counsel :- Manoj Mishra
 
Respondent Counsel :- S.C.
 

 
Hon'ble Rajes Kumar,J.

List has been revised. No one appears on behalf of the petitioner.

Writ petition is dismissed for want of prosecution. Interim order, if any, stands vacated.

Order Date :- 6.12.2012

Hasnain

Download the LatestLaws.com Mobile App