Smt. Soni Singh vs State Of U.P. & Others
2012 Latest Caselaw 5906 ALL

Citation : 2012 Latest Caselaw 5906 ALL
Judgement Date : 6 December, 2012

Allahabad High Court

Smt. Soni Singh vs State Of U.P. & Others on 6 December, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 54680 of 2012
 

 
Petitioner :- Smt. Soni Singh
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Ramesh Chandra Mishra
 
Respondent Counsel :- C.S.C.,M.K. Dwivedi
 

 
Hon'ble Rajes Kumar,J.

Passed-over on the illness slip of Sri M.K. Dwivedi, learned counsel for the respondents, list in the next cause list.

Interim order shall continue till then.

Standing Counsel may produce the record on the said date.

Order Date :- 6.12.2012

Hasnain

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