Vinod Kumar Tripathi vs Nagar Palika & Ohters
2012 Latest Caselaw 5902 ALL

Citation : 2012 Latest Caselaw 5902 ALL
Judgement Date : 6 December, 2012

Allahabad High Court

Vinod Kumar Tripathi vs Nagar Palika & Ohters on 6 December, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 16667 of 1995
 

 
Petitioner :- Vinod Kumar Tripathi
 
Respondent :- Nagar Palika & Ohters
 
Petitioner Counsel :- A.N. Tripathi
 
Respondent Counsel :- .../C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Learned counsel for the petitioner may take fresh steps to serve the respondents 1 & 2 by Dusti summons as well as by registered post.

List after four weeks.

Order Date :- 6.12.2012

Hasnain

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