Dr. K. Kumar (Kamlesh Kumar) vs State Of U.P.
2012 Latest Caselaw 5901 ALL

Citation : 2012 Latest Caselaw 5901 ALL
Judgement Date : 6 December, 2012

Allahabad High Court

Dr. K. Kumar (Kamlesh Kumar) vs State Of U.P. on 6 December, 2012

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 23062 of 2009
 

 
Petitioner :- Dr. K. Kumar (Kamlesh Kumar)
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Satyam Singh,Shivnath Singh
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

As prayed by learned counsel for the applicant,the case is passed over for today.

List in the next cause list.

Order Date :- 6.12.2012

Monika

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