Sunil Kumar Dhuriya vs State Of U.P. And Ors.
2012 Latest Caselaw 5900 ALL

Citation : 2012 Latest Caselaw 5900 ALL
Judgement Date : 6 December, 2012

Allahabad High Court

Sunil Kumar Dhuriya vs State Of U.P. And Ors. on 6 December, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 63543 of 2012
 

 
Petitioner :- Sunil Kumar Dhuriya
 
Respondent :- State Of U.P. And Ors.
 
Petitioner Counsel :- Om Prakash Mishra Nandan
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Sri A.K. Mehrotra, Advocate has accepted notice on behalf of respondent Nos.2, 3 and 4. He prays for and is granted one month's time to file counter affidavit. Rejoinder affidavit may be filed within next one week.

List this case thereafter on 11.01.2013

Order Date :- 6.12.2012

SRY

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