Nihal Singh vs State Of U.P.
2012 Latest Caselaw 5896 ALL

Citation : 2012 Latest Caselaw 5896 ALL
Judgement Date : 6 December, 2012

Allahabad High Court

Nihal Singh vs State Of U.P. on 6 December, 2012

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 31584 of 2009
 

 
Petitioner :- Nihal Singh
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Jai Narain
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

None appears on behalf of the applicant to press this bail application.

The matter has been listed as peremptorily today and the bail application is pending since 2009.

It appears that by efflux of time, this bail application has become infructuous.

It is accordingly, dismissed.

Order Date :- 6.12.2012

Monika

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