Alimunnisa vs D.I.O.S. & Others
2012 Latest Caselaw 5860 ALL

Citation : 2012 Latest Caselaw 5860 ALL
Judgement Date : 4 December, 2012

Allahabad High Court

Alimunnisa vs D.I.O.S. & Others on 4 December, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 21756 of 1995
 

 
Petitioner :- Alimunnisa
 
Respondent :- D.I.O.S. & Others
 
Petitioner Counsel :- Dr. R.G. Padia,Prakash Padia
 
Respondent Counsel :- S.C.,Km. Usha Kiran
 

 
Hon'ble Rajes Kumar,J.

It is unfortunate that despite the order of this Court in 1995, counter affidavit has not yet been filed. As a last opportunity, learned Standing Counsel is directed to file counter affidavit on behalf of respondent nos. 1 to 6 within four weeks.

List in second week of January, 2013.

Order Date :- 4.12.2012

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