Citation : 2012 Latest Caselaw 5855 ALL
Judgement Date : 4 December, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 30 Case :- WRIT - A No. - 61429 of 2012 Petitioner :- Uma Shanker Pandey Respondent :- State Of U.P. And Others Petitioner Counsel :- Kshetresh Chandra Shukla Respondent Counsel :- C.S.C.,K.K.Chand Hon'ble V.K. Shukla,J.
Put up on Tuesday next.
Order Date :- 4.12.2012
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