Tinku Kansal vs District Magistrate,Ghaziabad ...
2012 Latest Caselaw 5854 ALL

Citation : 2012 Latest Caselaw 5854 ALL
Judgement Date : 4 December, 2012

Allahabad High Court

Tinku Kansal vs District Magistrate,Ghaziabad ... on 4 December, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 61351 of 2012
 

 
Petitioner :- Tinku Kansal
 
Respondent :- District Magistrate,Ghaziabad And Others
 
Petitioner Counsel :- Manvendra Nath Singh
 
Respondent Counsel :- C.S.C.,Arjun Prasad Yadav
 

 
Hon'ble V.K. Shukla,J.

Put up on Monday next.

Order Date :- 4.12.2012

SRY

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