Citation : 2012 Latest Caselaw 5853 ALL
Judgement Date : 4 December, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 30 Case :- WRIT - A No. - 61442 of 2012 Petitioner :- Suman Kumari Respondent :- State Of U.P. And Others Petitioner Counsel :- Deepak Kumar Srivastava Respondent Counsel :- C.S.C. Hon'ble V.K. Shukla,J.
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Order Date :- 4.12.2012
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