Sarju Prasad vs State Of U.P. And Others
2012 Latest Caselaw 5850 ALL

Citation : 2012 Latest Caselaw 5850 ALL
Judgement Date : 4 December, 2012

Allahabad High Court

Sarju Prasad vs State Of U.P. And Others on 4 December, 2012

Bench: Tarun Agarwala




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 67853 of 2010
 

 
Petitioner :- Sarju Prasad
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- C. P. Shukla,Rakesh Kumar Shukla
 
Respondent Counsel :- C. S. C.,Anubhav Shukla,M.K. Kushwaha
 

 
Hon'ble Tarun Agarwala,J.

In the opinion of the Court, the matter has become infructuous by lapse of time. As such it is dismissed.

Order Date :- 4.12.2012

(Tarun Agarwala, J.)

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