Shanti Saran And Others vs State Of U.P. And Others
2012 Latest Caselaw 5838 ALL

Citation : 2012 Latest Caselaw 5838 ALL
Judgement Date : 3 December, 2012

Allahabad High Court

Shanti Saran And Others vs State Of U.P. And Others on 3 December, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 54230 of 2012
 

 
Petitioner :- Shanti Saran And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Kailash Pandey
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Sri Virendra Kumar Yadav, learned Standing Counsel states that he has informed the order dated 8.11.2012 to Up Mahanirishak Asthapana, U.P. and also to the Principal Secretary, Home, Uttar Pradesh Shashan, Secretariat, Lucknow but could not receive any further information. He further prays 15 days time.

Put up on 17.12.2012 as fresh. In case if the reply will not be filed either the Principal Secretary, Home, Uttar Pradesh Shashan, Secretariat, Lucknow or the Up Mahanirishak Asthapana, U.P. shall appear in person.

Order Date :- 3.12.2012

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