Citation : 2012 Latest Caselaw 5837 ALL
Judgement Date : 3 December, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 30 Case :- WRIT - A No. - 48227 of 2012 Petitioner :- Mahendra Pal Respondent :- State Of U.P. And Others Petitioner Counsel :- Sunil Kumar Tiwari Respondent Counsel :- C.S.C. Hon'ble V.K. Shukla,J.
List this case after four weeks.
Interim order already passed is extended till the next date of listing.
Order Date :- 3.12.2012
SRY
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