Vish Ram vs State Of U.P.
2012 Latest Caselaw 5836 ALL

Citation : 2012 Latest Caselaw 5836 ALL
Judgement Date : 3 December, 2012

Allahabad High Court

Vish Ram vs State Of U.P. on 3 December, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 4659 of 2012
 

 
Petitioner :- Vish Ram
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Pratul Gupta
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

Comments of the Magistrate have not been received. Judicial order dated 01.11.2012 has not been satisfied.

Let the concerned Magistrate file his comments in context of the query raised in order dated 01.11.2012, as also as to under what circumstances comments have not been sent till date.

List on 13.12.2012.

Let a copy of this order be sent to the Magistrate concerned, through Registrar of this Court.

Order Date :- 3.12.2012

A.Nigam

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