Ajay Kumar vs State Of U.P. Thru Secy. And Others
2012 Latest Caselaw 5833 ALL

Citation : 2012 Latest Caselaw 5833 ALL
Judgement Date : 3 December, 2012

Allahabad High Court

Ajay Kumar vs State Of U.P. Thru Secy. And Others on 3 December, 2012

Bench: Vineet Saran, Mushaffey Ahmad




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- WRIT - C No. - 61237 of 2012
 

 
Petitioner :- Ajay Kumar
 
Respondent :- State Of U.P. Thru Secy. And Others
 
Petitioner Counsel :- Anil Tiwari,S.N. Sharma
 
Respondent Counsel :- C.S.C.,A.M. Tripathi,G.K.Singh
 

 
Hon'ble Vineet Saran,J.

Hon'ble Mushaffey Ahmad,J.

Put up on 6.12.2012 as a fresh case so as to enable the petitioner to file a suitable amendment application showing the name of Sri G.K. Singh as counsel for the respondents.

Order Date :- 3.12.2012

n.u.

(Mushaffey Ahmad, J) ( Vineet Saran,J)

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