Laxmi Kant And Others vs State Of U.P. And Another
2012 Latest Caselaw 5831 ALL

Citation : 2012 Latest Caselaw 5831 ALL
Judgement Date : 3 December, 2012

Allahabad High Court

Laxmi Kant And Others vs State Of U.P. And Another on 3 December, 2012

Bench: Bala Krishna Narayana




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- APPLICATION U/S 482 No. - 40893 of 2012
 

 
Petitioner :- Laxmi Kant And Others
 
Respondent :- State Of U.P. And Another
 
Petitioner Counsel :- K.D. Tiwari
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Bala Krishna Narayana,J.

The applicants had earlier filed the Application under Section 482 Cr.P.C. No. 37160 of 2012 which was dismissed as not pressed on 19.11.2012.

Since the prayer made by the applicants in this application is identical and based on the same cause of action to that made by them in the earlier application, this Court is of the view, that this matter may also be placed before Hon'ble Mr. Justice Sunil Hali who has passed the earlier order.

Put up as fresh before Hon'ble Mr. Justice Sunil Hali after obtaining nomination from The Acting Chief Justice/ Senior Judge, if possible on 11.12.2012.

Order Date :- 3.12.2012

M/A.