M/S Jharkhand Ispat Pvt. Ltd. vs Shri Ram Chandra Rungta And Others
2012 Latest Caselaw 5830 ALL

Citation : 2012 Latest Caselaw 5830 ALL
Judgement Date : 3 December, 2012

Allahabad High Court

M/S Jharkhand Ispat Pvt. Ltd. vs Shri Ram Chandra Rungta And Others on 3 December, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- COMPANY APPEAL DEFECTIVE No. - 8 of 2012
 

 
Petitioner :- M/S Jharkhand Ispat Pvt. Ltd.
 
Respondent :- Shri Ram Chandra Rungta And Others
 
Petitioner Counsel :- Gaurav Mahajan,Amit Mahajan
 
Respondent Counsel :- Nawal Kishore Mishra
 

 
Hon'ble Rajes Kumar,J.

Sri Navin Sinha, Senior Advocate, along with Sri A.C. Mishra, Advocate appears on behalf of respondents.

Learned counsel for the appellant states that today is the date fixed for hearing. Let this matter be posted after two weeks to inform the Court that what happened on the date fixed.

List in the week commencing 17.12.2012.

Order Date :- 3.12.2012

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