Principal, R.V.M.Inter ... vs State Of U.P. And Others
2012 Latest Caselaw 5828 ALL

Citation : 2012 Latest Caselaw 5828 ALL
Judgement Date : 3 December, 2012

Allahabad High Court

Principal, R.V.M.Inter ... vs State Of U.P. And Others on 3 December, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 60200 of 2012
 

 
Petitioner :- Principal, R.V.M.Inter College,Tilhar And Anr.
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Prabhakar Awasthi
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

As prayed, put up on 7.12.2012 as fresh.

Order Date :- 3.12.2012

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