Gulab Singh Yadav vs State Of U.P. And Others
2012 Latest Caselaw 5827 ALL

Citation : 2012 Latest Caselaw 5827 ALL
Judgement Date : 3 December, 2012

Allahabad High Court

Gulab Singh Yadav vs State Of U.P. And Others on 3 December, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 47933 of 2012
 

 
Petitioner :- Gulab Singh Yadav
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- R.V. Mishra
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Four weeks further time is allowed for filing counter affidavit. Rejoinder affidavit may be filed within next two weeks. List thereafter.

Interim order already passed is extended till the next date of listing.

Order Date :- 3.12.2012

SRY

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