Ram Kumar Tripathi vs Vice Chancellor,Kanpur ...
2012 Latest Caselaw 5824 ALL

Citation : 2012 Latest Caselaw 5824 ALL
Judgement Date : 3 December, 2012

Allahabad High Court

Ram Kumar Tripathi vs Vice Chancellor,Kanpur ... on 3 December, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 14078 of 1995
 

 
Petitioner :- Ram Kumar Tripathi
 
Respondent :- Vice Chancellor,Kanpur University,& Another
 
Petitioner Counsel :- R.K.Misra,N. Agarwal,N.K. Srivastava
 
Respondent Counsel :- S.C.,J.N. Verma,Neeraj Tiwari,U.N. Sharma
 

 
Hon'ble Rajes Kumar,J.

Sri Neeraj Agrawal, Advocate states that one of the legal heirs died. He prays for and is granted two weeks time to file substitution application.

List after two weeks.

Order Date :- 3.12.2012

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