Veer Bahadur Singh vs State Of U.P. And Others
2012 Latest Caselaw 5821 ALL

Citation : 2012 Latest Caselaw 5821 ALL
Judgement Date : 3 December, 2012

Allahabad High Court

Veer Bahadur Singh vs State Of U.P. And Others on 3 December, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 39184 of 2011
 

 
Petitioner :- Veer Bahadur Singh
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Siddharth Khare,Ashok Khare
 
Respondent Counsel :- C.S.C.,J.N.Maurya
 

 
Hon'ble V.K. Shukla,J.

List this case after four weeks.

Interim order already passed is extended till the next date of listing.

Order Date :- 3.12.2012

SRY

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